LexP. N. PRAKASH, R. SUDHAKAR
539 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 539 |
Disposal nature
| CLOSED | 216 |
| ALLOWED | 121 |
| WITHDRAWN DISMISSED | 61 |
| DISMISSED | 54 |
| DISPOSED OF | 46 |
| REVOKED | 16 |
| REMITTED | 9 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- KANNAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-02-29)
- JAYANTHI v. STATE OF TAMIL NADU — Madras High Court (2016-01-27)
- POKISHAVANI v. STATE OF TAMIL NADU — Madras High Court (2016-01-27)
- S.CHANDRAKUMAR v. THE STATE REP BY — Madras High Court (2016-01-27)
- MR.A.THIRUNAVUKARASU v. THE INSPECTOR OF POLICE (L&O) — Madras High Court (2016-01-27)
- K.NATARAJAN v. STATE REP. BY — Madras High Court (2016-01-27)
- NOORJAHAN v. STATE OF TAMIL NADU — Madras High Court (2016-01-27)
- TMT. SUGANIYA v. THE SUPERINTENDENT OF — Madras High Court (2016-01-27)
- J. RAJKUMAR v. THE STATE BY SUPERINTENDENT — Madras High Court (2016-01-27)
- RAMAJAYAM @ APPU v. THE INSPECTOR OF POLICE — Madras High Court (2016-01-27)