LexP. N. PRAKASH, R. PONGIAPPAN
1,005 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1005 |
Disposal nature
| ALLOWED | 556 |
| CLOSED | 289 |
| DISMISSED | 60 |
| DISMISSED AS WITHDRAWAL | 25 |
| GRANTED | 19 |
| WITHDRAWN DISMISSED | 16 |
| DISPOSED OF | 15 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- S.Santhosam v. STATE BY THE SECRETARY GOVERNMENT — Madras High Court (2021-09-02)
- SRINIVASAN, (A-35 YEARS), v. THE STATE OF TAMIL NADU, — Madras High Court (2021-09-02)
- SARADHA v. THE STATE OF TAMIL NADU, REP.BY ITS — Madras High Court (2021-07-30)
- Bhuvaneshwari v. State by The secretary to Government — Madras High Court (2021-07-30)
- DARVIN @ AAKUTTI v. STATE REP BY — Madras High Court (2021-07-30)
- NOWFAL v. THE STATE REP BY — Madras High Court (2021-07-30)
- SAKTHIVEL v. STATE REP. BY — Madras High Court (2021-07-30)
- R.Mullainathan v. Tmt. Yogapriya — Madras High Court (2021-07-30)
- KUMAR, M/A.38 YRS v. THE INSPECTOR OF POLICE — Madras High Court (2021-07-30)
- S.VASANTHA v. THE STATE REP.BY — Madras High Court (2021-07-30)