LexP. N. PRAKASH, R.N.MANJULA
738 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 738 |
Disposal nature
| ALLOWED | 319 |
| CLOSED | 267 |
| DISMISSED | 58 |
| WITHDRAWN DISMISSED | 37 |
| DISPOSED OF | 18 |
| PARTLY ALLOWED | 10 |
| DELAY CONDONED | 7 |
| ORDERED | 6 |
Recent judgments
- N.GURUMURTHY v. SARANYA CHANDRASEKAR — Madras High Court (2022-06-24)
- N.RAVEENDRANATHA REDDY v. THE DEPUTY DIRECTOR — Madras High Court (2022-01-27)
- JAYASIMMAN v. STATE REP.BY — Madras High Court (2022-01-27)
- MECHARRI@SEVVATHAN v. THE STATE REP.BY — Madras High Court (2022-01-27)
- MUNIAPPAN v. THE STATE REP.BY ITS — Madras High Court (2022-01-27)
- G.Priya v. The Home Secretary (Prison), — Madras High Court (2022-01-27)
- K.Devaraj v. The State of Tamil Nadu — Madras High Court (2022-01-27)
- G.NATARAJAN v. THE STATE REP.BY — Madras High Court (2022-01-27)
- M/S.VMT SPINNING MILLS INDIA v. THE ASSISTANT DIRECTOR, — Madras High Court (2022-01-27)
- Palanisamy v. The State of Tamil Nadu — Madras High Court (2022-01-27)