P. N. PRAKASH, R. HEMALATHA
1,433 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1433 |
Disposal nature
| ALLOWED | 603 |
| CLOSED | 479 |
| DISMISSED | 151 |
| WITHDRAWN DISMISSED | 88 |
| DISPOSED OF | 41 |
| PARTLY ALLOWED | 17 |
| ORDERED | 17 |
| GRANTED | 11 |
Recent judgments
- KALISWARI v. STATE REP BY — Madras High Court (2022-09-05)
- KARTHI @ KARTHIKEYAN v. STATE REP BY — Madras High Court (2022-09-05)
- JAYAKODI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2022-09-05)
- S.JAISHANKAR v. THE STATE REP BY THE SUPERINTENDENT OF POLICE — Madras High Court (2022-09-05)
- JAIGANESH v. THE INSPECTOR OF POLICE — Madras High Court (2022-09-05)
- THONTHI GANESH @ GANESH v. THE INSPECTOR OF POLICE — Madras High Court (2022-09-05)
- THARA v. THE SUPERINTENDENT OF PRISON — Madras High Court (2022-09-05)
- A.DHANALAKSHMI v. THE DEPUTY SUPERINTENDENT OF POLICE, — Madras High Court (2022-09-05)
- B.ARJUN v. THE COMMISSIONER OF POLICE — Madras High Court (2022-09-05)
- SETTU v. THE STATE REP BY — Madras High Court (2022-09-05)
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