LexP. N. PRAKASH, N. ANAND VENKATESH
488 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 488 |
Disposal nature
| ALLOWED | 292 |
| CLOSED | 106 |
| DISMISSED | 23 |
| WITHDRAWN DISMISSED | 20 |
| ORDERED | 15 |
| DISPOSED OF | 13 |
| GRANTED | 8 |
| PARTLY ALLOWED | 4 |
Recent judgments
- J.ABIRAMI v. THE DEPUTY COMMISSIONER — Madras High Court (2023-01-11)
- Mariyapan v. The Superintendent of Prison — Madras High Court (2023-01-11)
- P.VIJAYAN v. DEPUTY DIRECTIOR — Madras High Court (2023-01-11)
- SURESH v. SUPERINTENDENT OF POLICE — Madras High Court (2023-01-11)
- Rayappan@Rayappa Gounder v. The Director of Enforcement — Madras High Court (2023-01-11)
- A.NASEERA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2023-01-10)
- GOWTHAM v. THE SECRETARY TO GOVERNMENT — Madras High Court (2023-01-10)
- M,MANJULA v. THE STATE OF TAMILNADU — Madras High Court (2023-01-10)
- S.PAVITHRA v. THE SECRETARY TO THE GOVERMENT — Madras High Court (2023-01-10)
- V.JOSE v. THE CITY COMMISSIONER OF POICE — Madras High Court (2023-01-10)