LexP. N. PRAKASH, G. JAYACHANDRAN
32 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| ALLOWED | 12 |
| DISMISSED | 8 |
| CLOSED | 6 |
| PARTLY ALLOWED | 5 |
| ORDERED | 1 |
Recent judgments
- Vasantha Gokila v. The Additional Chief Secretary to Government — Madras High Court (2023-01-06)
- Rajkumar v. The Inspector of Police — Madras High Court (2023-01-06)
- Mohamed Thahir v. The Inspector of Police — Madras High Court (2023-01-06)
- A.Vairamuthu v. The Superintendent of Police — Madras High Court (2023-01-06)
- J.Jeyanthi v. The Additional Chief Secretary to Government — Madras High Court (2023-01-06)
- E.Esakkithai v. The Additional Chief Secretary to Government — Madras High Court (2023-01-06)
- Jeyapaul.S v. The Home Secretary — Madras High Court (2023-01-06)
- Umapathi v. The Inspector of Police — Madras High Court (2023-01-06)
- P.Nehru v. The Superintendent of Police — Madras High Court (2023-01-06)
- Rajeshwari v. The Inspector of Police — Madras High Court (2023-01-06)