P. N. PRAKASH, G. CHANDRASEKHARAN

52 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• ANNAMALAI v. STATE REP BY — Madras High Court (2023-01-02)
• GOMATHI v. STATE REP BY — Madras High Court (2023-01-02)
• A. PANNEERSELVAM v. THE INSPECTOR OF POLCIE, — Madras High Court (2023-01-02)
• STATE REP BY v. NATESAN — Madras High Court (2022-11-25)
• STATE REP BY v. CHOZHAMANNAN — Madras High Court (2022-11-25)
• JEEVA @ JEEVANATHAM v. STATE REP.BY ITS — Madras High Court (2022-11-25)
• Mrs. Kavitha Surana v. Adjudicating Authority — Madras High Court (2022-11-25)
• RAJESH v. THE STATE OF TAMIL NADU, — Madras High Court (2022-11-25)
• DHIVYA v. STATE REP BY — Madras High Court (2022-11-25)
• MANOJ KUMAR v. THE STATE OF TAMIL NADU — Madras High Court (2022-11-25)