P. N. PRAKASH, C. SARAVANAN

22 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• VASANTHI v. THE STATE REP.BY ITS — Madras High Court (2021-07-09)
• RAJESHWARI v. STATE OF TAMILNADU, REP.BY — Madras High Court (2021-07-09)
• DHANALAKSHMI v. STATE OF TAMIL NADU, REP.BY — Madras High Court (2021-07-09)
• INDRA v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2021-07-09)
• NISHAR ALI v. STATE OF TAMIL NADU, REPRESENTED BY — Madras High Court (2021-07-09)
• ANANTH @ SANKAR v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2021-07-09)
• K.V.MANJULA v. STATE BY, — Madras High Court (2021-07-09)
• SARALA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2021-07-09)
• DESAM v. STATE OF TAMILNADU — Madras High Court (2021-07-09)
• MURUGAN v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2021-07-09)