LexP. N. PRAKASH
25,568 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 25568 |
Disposal nature
| CLOSED | 11009 |
| DISMISSED | 3467 |
| DISPOSED OF | 3148 |
| ORDERED | 2782 |
| WITHDRAWN DISMISSED | 2044 |
| ALLOWED | 1942 |
| DISMISSED AS WITHDRAWAL | 361 |
| PARTLY ALLOWED | 226 |
Recent judgments
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2023-01-09)
- The Official Trustee of Tamil Nadu, v. Nil — Madras High Court (2023-01-09)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2023-01-09)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2023-01-09)
- The Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-12-19)
- Official Trustee of Tamil Nadu v. Nil — Madras High Court (2022-12-19)
- N.ANANTHAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2022-12-15)
- PRASHANT BANSAL v. THE STATION HOUSE OFFICER — Madras High Court (2022-11-25)
- R.MATHIVANAN v. GANESAN — Madras High Court (2022-09-28)
- S.K.RENGASAMY v. STATE REP BY — Madras High Court (2022-09-28)