P.N. DESHMUKH, ROHIT BABAN DEO

128 recorded High Court judgment(s) · 2019–2019

Courts

Bombay High Court

128

DISMISSED	64
ALLOWED	33
OTHERS DISPOSED OFF	8
Disposed-Off	6
REJECTED	4
ALLOWED TO BE WITHDRAWN	3
Admitted/Allwd/Granted/Rule Absolute	3
PARTLY ALLOWED	3

G. N. SAIBABA v. STATE OF MAHARASHTRA THR. PSO AHERI GADCHIROLI MAHARASHTRA — Bombay High Court (2019-03-25)
TUSHARKANTI S/O. HARIDAS MUKHERJEE v. STATE OF MAHARASHTRA THR. THE SECRETARY MINISTRY OF HOME AND AFFAIRS MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2019-03-06)
SAGAR S/O. ASHOK SANANDA and ANR. v. STATE OF MAHARASHTRA THR. P.S.O., KHAMGAON and OTHR. — Bombay High Court (2019-03-06)
CHANDU @ CHANDRASHEKHAR SARODE (IN JAIL) v. STATE OF MAHARASHTRA THR. P.S.O., P.S. TALEGAON(SP), — Bombay High Court (2019-03-06)
RAKESH S/O. SANTOSH KHULLAR AND OTHERS v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION BALLARSHA, CHANDRAPUR AND ANOTHER — Bombay High Court (2019-03-05)
RAMPRASAD S/O. RAMCHANDRA CHAVHAN v. THE STATE OF MAHARASHTRA THR. P.S. MANGRULPIR, DIST. WASHIM — Bombay High Court (2019-03-05)
MR. EKNATH S/O. RAMCHANDRA DUTONDE AND ANOTHER v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER POLICE STATION TAMGAON DIST. BULDHANA AND ANOTHER — Bombay High Court (2019-03-05)
EHTESHAM QUTUBUDDIN SIDDIQUI(IN JAIL) v. STATE OF MAHARASHTRA THR. HOME DEPARTMENT, MANTRALAYA, MUMBAI — Bombay High Court (2019-03-05)
SAU. SAMREEN W/O. ABDUL SHAKIL v. THE STATE OF MAHARASHTRA THR. P.S.O., P.S. WADI — Bombay High Court (2019-03-05)
GUNWANTRAO BAPURAO DESHMUKH v. SHRI M. M. FULARI, RETIRED FOREST OFFICER AND 4 OTHERS — Bombay High Court (2019-03-05)