P.N. DESHMUKH, . PUSHPA V. GANEDIWALA

341 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

341

ALLOWED	177
DISMISSED	112
Admitted/Allwd/Granted/Rule Absolute	17
REJECTED	10
DISPOSED OFF	5
OTHERS DISPOSED OFF	5
Dismissed/Rule Discharged	4
Withdrawn	3

UMESH YESHWANT PATIL v. DEPUTY INSPECTOR GENERAL OF PRISON, (EASTERN REGION), NAGPUR AND ONE — Bombay High Court (2020-02-10)
THE STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. WADGAON ROAD, YAVATMAL v. SURESH NARAYAN BANKAR — Bombay High Court (2020-02-07)
SHRIRAM BAPURAO KASAR (IN JAIL) v. STATE OF MAHARASHTRA, THR. SECRETARY, HOME DEPTT. MAIN BUILDING, MADAM CAMA ROAD, MANTRALAYA AND ON — Bombay High Court (2020-02-06)
RAJESH S/O BAPURAO NAGARKAR v. STATE OF MAH., THR. SUPERINTENDENT OF CENTRAL PRISON NAGPUR AND ANOTHER — Bombay High Court (2020-02-06)
YESHWANT S/O BAPURAO DHULE v. SAU. SONALI @ DHANSHRI YESHWANT DHULE — Bombay High Court (2020-02-06)
KUMAR S/O VALMIK PATIL v. STATE OF MAH., THR. D.I.G. (PRISONS) EAST NAGPUR and ANOTHER — Bombay High Court (2020-02-06)
ISHWARDAYAL S/O TUTURAMJI BANDHATE v. STATE OF MAH., THR. P.S.O. PS ANDHALGOAN, TAH-MOHADI DISTBHANDARA and 3 OTHERS — Bombay High Court (2020-02-05)
SMT. SUREKHA W/O ANIL DHENGRE v. ANIL S/O WASUDEO DHENGRE — Bombay High Court (2020-02-05)
ABDUL RAHIM S/O ABDUL AJIJ MUSANI v. STATE OF MAH, THR P.S.O CHIKHALDARA — Bombay High Court (2020-02-05)
AHMED BEG AFSAR BEG v. STATE OF MAH., THR. DIVISIONAL COMMISSIONER, AMRAVATI and ANOTHER — Bombay High Court (2020-02-05)