LexP.N. DESHMUKH, MURLIDHAR GANPATRAO GIRATKAR
84 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 84 |
Disposal nature
| ALLOWED | 23 |
| OTHERS DISPOSED OFF | 22 |
| DISMISSED | 16 |
| Disposed-Off | 6 |
| Withdrawn | 6 |
| DELAY CONDONATED/REJECTED. | 3 |
| RULE ABSOLUTE | 2 |
| OTHER DISPOSED OFF | 2 |
Recent judgments
- THE PRINCIPAL COMMISSIONER OF CUSTOMS, SERVICE TAX AND CENTRAL EXCISE, NAGPUR v. M/S MORARJEE TEXTILES LTD. NAGPUR — Bombay High Court (2018-08-13)
- THE COMMISSIONER OF CENTRAL TAX, NAGPUR-II v. BENZOCHEM INDUSTRIES PVT. LTD. BULDHANA — Bombay High Court (2018-08-13)
- THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE BUILDING, NAGPUR v. M/S. MORARJEE TEXTILTES LTD, NAGPUR — Bombay High Court (2018-08-13)
- THE COMMISSIONER CENTRAL EXCISE, NAGPUR v. M/S SURYALAXMI COTTON MILLS, NAGPUR — Bombay High Court (2018-08-13)
- THE COMMISSIONER OF CENTRAL TAX, NAGPUR-II v. BENZOCHEM INDUSTRIES PVT. LTD. BULDHANA — Bombay High Court (2018-08-13)
- SHRI. NIKHIL KOHLI AND OTHERS v. THE STATE OF MAHARASHTRA THR. SECRETARY DEPT. OF HOME MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2018-08-13)
- THE PRINCIPAL COMMISSIONER OF CUSTOMS SERVICE TAX AND CENTRAL EXCISE, NAGPUR v. M/S MORARJEE TEXTILES LTD. NAGPUR — Bombay High Court (2018-08-13)
- OMPRAKASH BHAWANDAS KHUNGAR v. STATE OF MAH. THR. THE SECY. HOME DEPTT. AND ANR — Bombay High Court (2018-08-09)
- DR. JADUSINGH BABHUULAL RAJPUT AND 2 OTHS v. STATE OF MAH. THR. P.S.O. BULDHANA AND ANR — Bombay High Court (2018-08-09)
- THE COMMISSIONER CENTRAL EXCISE, COMMISSIONERATE WARDHA v. TIRUPATI ENTERPRISES, GADCHANDUR — Bombay High Court (2018-08-08)