P.N. DESHMUKH, A.S. OKA

234 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• DR. (KUM.) HETA C. SHAH AND 3 ORS. v. THE STATE OF MAHARASHTRA AND 20 ORS. — Bombay High Court (2018-07-05)
• SHRI. SANDEEP YASHWANT MAHAGAVKAR v. THE COMMISSIONER, MUNICIPAL CORPORATION FOR THE CITY OF THANE AND ORS. — Bombay High Court (2018-04-26)
• HIGH COURT ON ITS OWN MOTION v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-04-12)
• THE MAHARASHTRA SMALL-SCALE INDUSTRIES DEVE.CORP.LTD v. SNEHADEEP STRUCTURES PVT LTD. — Bombay High Court (2018-03-26)
• DEEPAK S. KAMBLE v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS — Bombay High Court (2018-03-26)
• INDUS TOWERS LIMITED v. KALYAN DOMBIVLI MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2018-02-24)
• INDUS TOWERS LIMITED v. KALYAN DOMBIVLI MUNICIPAL CORPORATION AND ORS — Bombay High Court (2018-02-24)
• SARDAR INAMDAR PASSA v. MUNICIPAL CORPORATION FOR GREATER MUMBAI — Bombay High Court (2018-02-23)
• RASHIDA BANOMOHD KHAN v. MUNICIPAL CORPORATION OF GREATER MUMBAI — Bombay High Court (2018-02-23)
• SHYAMSUNDAR MAMAN KANDERA v. ASSISTANT ENGINEER ASSISTANT MUNICIPAL COMMISSIONERS OFFICE AND 6 ORS. — Bombay High Court (2018-02-23)