P.N.DESAI

1,626 recorded High Court judgment(s) · 2010–2023

Courts

Karnataka High Court

1626

DISMISSED	610
ALLOWED	562
Dismissed for Non-Prosecution	115
DISPOSED	97
Partly Allowed	92
Abated	60
ALLOWED AND REMANDED	52
REJECTED	35

THE AGRICULTURAL PRODUCE MARKET COMMITTEE v. M. N. LAKSHMIDEVAMMA — Karnataka High Court (2023-04-20)
SRI T P SHIVA KUMAR v. SRI M SATHYA NARAYANAPPA — Karnataka High Court (2023-04-19)
H P MUDLAPPA, B.A. LLB v. B NARAYANASWAMY — Karnataka High Court (2023-04-18)
THE STATE OF KARNATAKA v. SRI. SAGAR — Karnataka High Court (2023-04-17)
M/S FUTURA FINANCE CORPORATION (R) v. MR SANTHOSH PAI — Karnataka High Court (2023-04-17)
SRI BALDEV SINGH v. SRI HARMINDER SINGH — Karnataka High Court (2023-04-13)
THE STATE FOF KARNATAKA v. SRI CHANDRASHEKAR — Karnataka High Court (2023-04-13)
SRI. SATHISH KUMAR K S/O S KRISHNA PRASAD v. SRI. A H GOPINATH — Karnataka High Court (2023-04-13)
K G SRINIVASA AYENGAR v. SYED SANAULLA — Karnataka High Court (2023-04-13)
SMT.JAYASHEELA v. NANDISH — Karnataka High Court (2023-04-12)