LexP. M. RAVAL
295 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 295 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 81 |
| 27-WITHDRAWN @ ADM.STAGE | 52 |
| 28-REJECTED @ ADM.STAGE | 43 |
| 44-PARTLY ALLOWED @ FH | 34 |
| 40-WITHDRAWN @ FH | 23 |
| 46-ANY OTHER MODE @ FH | 20 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 11 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 11 |
Recent judgments
- KRISHNA GOPAL PAWAR v. STATE OF GUJARAT — Gujarat High Court (2026-06-04)
- BUDHRAM KESHAVRAM BENIVAL v. STATE OF GUJARAT — Gujarat High Court (2026-06-04)
- HITEN RAMESHBHAI VASANT v. STATE OF GUJARAT — Gujarat High Court (2026-06-02)
- THAKOR GADAJI JAWANJI v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- RAFIK KASAM @HAKUDI JAGMAJIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- GANESHBHAI VALJIBHAI OLAKIYA THRO LAKHANBHAI GANESHBHAI OLAKIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- TIPENDRA CHIMANBHAI PIYAJA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- DILIPJI VARSANGJI THAKOR (CHAUHAN) v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- BHAGIRATHBHAI @BHAGWATSINH VARDHAJI BAROT v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- KANUBHAI BABUBHAI CHAVDA THROUGH CHAVDA BHANIBEN BABUBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)