LexP.M.MANOJ
205 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 205 |
Disposal nature
| DISPOSED OF | 107 |
| CLOSED | 26 |
| ALLOWED | 22 |
| DISMISSED AS INFRUCTUOUS | 19 |
| DISMISSED | 13 |
| CLOSED AS INFRUCTUOUS | 6 |
| DISMISSED AS WITHDRAWN | 5 |
| DISMISSED FOR NON PROSECUTION | 4 |
Recent judgments
- M/S. CHERIAN VARKEY CONSTRUCTION CO(P) LTD. v. STATE OF KERALA — Kerala High Court (2025-11-25)
- K.S.JOSHY, v. STATE OF KERALA, — Kerala High Court (2025-08-26)
- SISUPALAN K.C v. RAILWAY DIVISIONAL MANAGER — Kerala High Court (2025-04-11)
- S. JAYAPRAKASH v. OACHIRA PARABRAHMA TEMPLE — Kerala High Court (2025-04-11)
- AJITHKUMAR v. STATE OF KERALA — Kerala High Court (2025-04-10)
- S.DINAKA RAJ v. STATE OF KERALA — Kerala High Court (2025-04-10)
- MANAGER, v. STATE OF KERALA, — Kerala High Court (2025-04-10)
- BABU P v. THE STATE OF KERALA — Kerala High Court (2025-04-08)
- MATHEW J.KATTIKAREN v. M.K.JAYAPRAKASH — Kerala High Court (2025-04-08)
- S. SUBRAMONIAM v. STATE OF KERALA — Kerala High Court (2025-04-04)