LexP.LAKSHMANA REDDY
20 recorded High Court judgment(s) · 2005–2006
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 19 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| ALLOWED NO COSTS | 9 |
| DISMISSED | 6 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED NO COSTS | 1 |
| ORDERED | 1 |
| COMPROMISE | 1 |
Recent judgments
- Budapap v. The State of A.P., rep by Pubilc Prosecutor — Telangana High Court (2006-12-08)
- Syed Azharuddin v. Fatimunnisa Begum — Telangana High Court (2006-11-10)
- Ramadugu Guru Brahmam v. Chinna Khajamiya — Telangana High Court (2006-11-10)
- K.Eswaramma , Esweri, (A-3) v. The State of A.P., rep. by its Public Prosecutor, — Telangana High Court (2006-10-10)
- K.Venkata Nageshwara Rao v. M/s.Phulchand Lalitkumar, — Telangana High Court (2006-09-15)
- Manohar Lal gupta v. State of A.P., rep by its Public Prosecutor — Telangana High Court (2006-09-01)
- Karra Anantha Satyavathi v. State of A.P.Rep. by its Public Prosecutor, — Telangana High Court (2006-08-18)
- Kadiyala Krishna Rao v. The State of A.P.rep. by Public Prosecutor — Telangana High Court (2006-08-07)
- Kadiyala Krishna Rao v. The State rep by the Public Prosecutor — Telangana High Court (2006-08-07)
- V. Nalla Reddy v. Sangameshwara Grameena Bank — Telangana High Court (2006-07-24)