P.KRISHNA BHAT

1,990 recorded High Court judgment(s) · 2015–2025

Courts

Karnataka High Court

1990

DISMISSED	870
ALLOWED	351
DISPOSED	285
Partly Allowed	217
Dismissed for Non-Prosecution	196
ALLOWED AND REMANDED	44
Abated	10
Dismissal for Non Compliance of Office Objections	9

SRI. M. SHANKAR v. SMT. PUSHPAMMA — Karnataka High Court (2025-01-17)
SRI AVINASH N v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-03)
CHOWDAPPA K V v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
MAHADEVA C v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
MANJU K S v. THE STATE OF KARNATAKA — Karnataka High Court (2022-08-03)
SALMABI BADAGI v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
DEEPA RAMAPPA SHET v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
SRI ANANDA KUMAR G v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
SANDEEP D'SOUZA v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)
SUMITHRA M v. KARNATAKA STATE OPEN UNIVERSITY — Karnataka High Court (2022-08-03)