LexP.KESHAVA RAO
3,444 recorded High Court judgment(s) · 2002–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 3443 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| CLOSED NO COSTS | 788 |
| DISPOSED OF NO COSTS | 556 |
| DISMISSED | 535 |
| DISMISSED AS INFRUCTUOUS | 426 |
| ALLOWED NO COSTS | 356 |
| DISMISSED NO COSTS | 356 |
| WITHDRAWN | 268 |
| DISMISSED AS NON PROSECUTION | 70 |
Recent judgments
- V.Tarakeswar Rao v. The State of Telangana and anothers — Telangana High Court (2021-04-30)
- Uppala Rajesh v. Lingoji Muralidhar Rao — Telangana High Court (2021-04-30)
- Ciri Mulla Anil Kumar v. The State of Telangana — Telangana High Court (2021-04-23)
- Nalla Srinivasu v. State of Telangana — Telangana High Court (2021-04-16)
- Nalla Srinivasu v. State of Telangana — Telangana High Court (2021-04-16)
- Sarda Ramanarayana v. The State of A.P. rep. by Public Prosecutor — Telangana High Court (2021-04-08)
- THE STATE OF TELANGANA, REP PP., v. MARRI VENKATA SWAMY (A-6), KARIMNAGAR DT., — Telangana High Court (2021-04-08)
- SMT NYARLKANTI PRAMEELA, RR.DT., v. N.LAKSHMAIAH, RR.DT AND 2 OTRS, REP PP., — Telangana High Court (2021-04-08)
- D.JAGATH BAI, NALGONDA DT., v. ANDAKAR JAHANGEER, RR.DT AND 7 OTRS., — Telangana High Court (2021-04-08)
- M/s. Narani Enterprises v. The State of Telangana, And Another — Telangana High Court (2021-04-06)