LexP. KALAIYARASAN, A. SELVAM
1,983 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1983 |
Disposal nature
| ALLOWED | 763 |
| DISMISSED | 458 |
| PARTLY ALLOWED | 264 |
| DISMISSED AS INFRUCTUOUS | 212 |
| WITHDRAWN DISMISSED | 116 |
| DISPOSED OF | 68 |
| DISMISSED FOR DEFAULT | 49 |
| DISMISSED FOR NOT PRESSED | 8 |
Recent judgments
- ROYAL SUNDARAM ALLIANCE v. SUGANTHI — Madras High Court (2018-04-02)
- K.K.LINGAN v. HILARY CORNELL YOUNG — Madras High Court (2018-04-02)
- S.JAGAN SOOSAI v. CHRISTINA RAFYA — Madras High Court (2018-03-23)
- R.B.Thilipkumar , v. Mr.R.Balakrishnan — Madras High Court (2018-03-21)
- TMT. D.KAVITHA, 27 YRS v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-03-21)
- GUNASUNDARI v. NIRMALA — Madras High Court (2018-03-21)
- VALLIAMMAL v. N.SUBRAMANIAN — Madras High Court (2018-03-21)
- SULAIKA, F/A.29 YEARS v. STATE OF TAMIL NADU REP. BY — Madras High Court (2018-03-20)
- V.SWATHI v. G.DIVAKAR — Madras High Court (2018-03-20)
- RAJKUMAR v. GEETHA @ SANGEETHA — Madras High Court (2018-03-13)