P. KALAIYARASAN

629 recorded High Court judgment(s) · 2016–2018

Courts

Madras High Court

629

GRANTED	115
CLOSED	100
DISPOSED OF	85
ALLOWED	73
DISMISSED	73
ORDERED	35
WITHDRAWN DISMISSED	34
DISMISSED FOR NON-PROSECUTION	32

M/S.SHREE RAMACHANDRA FINANCE v. M.RAJA — Madras High Court (2018-04-23)
DINESH @ DINESHKUMAR, v. THE STATE REP BY ITS, — Madras High Court (2018-04-23)
R.VIJI @ VIJAYARAJ, M/34 YRS., v. STATE REPRESENTED BY — Madras High Court (2018-04-23)
TAMILNADU CENTRAL EXCISE AND v. SRI RAJENDRAN — Madras High Court (2018-04-23)
KARTHIKEYAN@RAMESH, (M/37 YRS) v. STATE REP BY — Madras High Court (2018-04-23)
KUMAR, AGED 24 YEARS, v. THE STATE REP. BY ITS — Madras High Court (2018-04-19)
Y.V.NAGARAJ, M/A-58 YRS v. STATE BY INTELLIGENCE OFFICER — Madras High Court (2018-04-19)
LATHA v. INSPECTOR OF POLICE — Madras High Court (2018-04-19)
RAJADURAI v. THE INSPECTOR OF POLICE — Madras High Court (2018-04-18)
K.VIJAYAKUMAR, AGED ABOUT v. STATE REPRESENTED BY — Madras High Court (2018-04-18)