P.K.TRIPATHY,. PRADIP MOHANTY

22 recorded High Court judgment(s) · 2003–2008

Courts

Disposal nature

Recent judgments

• GITANJALI SAHOO v. PRADIP KR. LENKA — Orissa High Court (2008-10-30)
• PRAVATU @ PRATIVU v. STATE — Orissa High Court (2008-10-30)
• JANMAJAYA v. STATE — Orissa High Court (2008-03-12)
• TRINATH DHADIA v. STATE — Orissa High Court (2007-08-08)
• STATE v. TRINATH DHADIA — Orissa High Court (2007-08-08)
• SUMAN RATNAKAR v. STATE — Orissa High Court (2007-07-17)
• STATE v. KAIRA — Orissa High Court (2006-11-10)
• THE COLLECTOR,ZONE v. HARAPRIYA MISHRA — Orissa High Court (2006-11-08)
• SPL.LAND ACQUISITION v. MARIAM BIBI — Orissa High Court (2006-11-08)
• DILIP KR. BARIK v. USHARANI BARIK — Orissa High Court (2006-10-31)