P.K.MISRA, K. KANNAN

34 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER,KENDRIYA v. S.AGNES,NO.1-B,BHARATHI NAGAR — Madras High Court (2008-10-31)
• M/S PYRAMID SAIMIRA v. S. MURUGAN — Madras High Court (2008-10-31)
• THE KARUR VYSYA BANK v. S. MURUGAN — Madras High Court (2008-10-31)
• THE SUPERINTENDING ENGINEER, v. THE INSPECTOR OF LABOUR, — Madras High Court (2008-10-24)
• N.SANTHARAJ. v. THE DIRECTOR OF ELEMENTARY — Madras High Court (2008-10-14)
• D.RAMANI v. REGISTRAR CENTRAL — Madras High Court (2008-10-14)
• WP/18453/2008 of THE SECRETARY TO GOVERNMENT Vs — Madras High Court (2008-09-30)
• V.S.PAULRAJ v. THE CHAIRMAN — Madras High Court (2008-09-30)
• N.SUNDAR v. THE UNION OF INDIA, REP BY ITS — Madras High Court (2008-09-30)
• J.ABILA THANGARANI v. UNION OF INDIA — Madras High Court (2008-09-30)