LexP.K.MISRA
358 recorded High Court judgment(s) · 2001–2007
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 358 |
Disposal nature
| (unspecified) | 308 |
| ALLOWED | 22 |
| DISMISSED | 12 |
| DISPOSED OF | 11 |
| PARTLY ALLOWED | 4 |
| DISMISSED WITH OBSERVATION | 1 |
Recent judgments
- A.CHINNARAJ v. R.SAROJA AMMAL — Madras High Court (2007-09-21)
- SOLIAPPA SEMI MODERN RICE v. THE SUPERINTENDING ENGINEER — Madras High Court (2006-09-08)
- CONT P/482/2003 of Vs — Madras High Court (2006-06-30)
- CONT P/784/2002 of Vs — Madras High Court (2006-06-30)
- A. MARY v. THE GOVT. OF TAMILNADU, — Madras High Court (2006-04-21)
- T. PEDDA PENCILIAH v. 1. MANAGING DIRECTOR, METRO — Madras High Court (2006-04-21)
- V.SARAVANA SELVAKUMAR v. STATE OF TAMILNADU REP BY ITS — Madras High Court (2006-04-13)
- M/S.ULAGAPPAR HIGHER v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2006-04-13)
- ESTHER KIRUBAVATHY v. THE GOVT OF T.N.REP BY ITS — Madras High Court (2006-03-24)
- S.P.JAISANKAR v. THE DISTRICT COLLECTOR AND — Madras High Court (2006-03-24)