P.K. LOHRA,VINIT KUMAR MATHUR

25 recorded High Court judgment(s) · 2017–2021

Courts

Disposal nature

Recent judgments

• RAMESHWAR LAL PUNIA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-09)
• MOHD. JAVED v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)
• PUNJA LAL @ PUNJA v. STATE — Rajasthan High Court (2020-04-24)
• YUSUF v. STATE — Rajasthan High Court (2020-04-24)
• NEERAJ KUMAR @ PANKAJ KUMAR v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2020-04-24)
• DINESH v. STATE — Rajasthan High Court (2020-04-24)
• BALU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)
• RAJESH PATEL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)
• BALJINDRA SINGH @ MOTU v. STATE — Rajasthan High Court (2020-04-24)
• RUMAL NATH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-04-24)