LexP.K. LOHRA
3,014 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 3014 |
Disposal nature
| PREMPTORY | 946 |
| DISMISSED | 774 |
| DISPOSED OF | 651 |
| ALLOWED | 485 |
| WITHDRAWN | 60 |
| MODIFIED | 28 |
| TRANSFERRED | 21 |
| (unspecified) | 20 |
Recent judgments
- CHAIRMAN AND MD CADILA HEALTHCARE LTD ANDORS v. JUDGE, I.T. AND LABOUR COURT UDAIPU.,AND ORS — Rajasthan High Court (2023-09-05)
- BIRBAL BISHNOI v. UOI — Rajasthan High Court (2019-08-29)
- RAMNIWAS v. STATE — Rajasthan High Court (2019-08-29)
- SANDEEP @ RAVAN v. STATE — Rajasthan High Court (2019-08-29)
- DAYARAM CHOUHAN v. UOI — Rajasthan High Court (2019-08-29)
- MOD SINGH @ MAHENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-29)
- HADMANARAM @ HANUMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-27)
- AKBAR KHAN PATHAN v. UOI — Rajasthan High Court (2019-08-27)
- ASHOK v. STATE — Rajasthan High Court (2019-08-27)
- MS. KUSUM RATHORE AND ORS v. STATE AND ORS — Rajasthan High Court (2019-08-22)