P.K. BHASIN, . R. MIDHA

34 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• SANJAY KUMAR v. STATE — Delhi High Court (2017-05-04)
• MD. RASHID v. STATE — Delhi High Court (2017-05-03)
• WASIM v. STATE (GNCT OF DELHI) — Delhi High Court (2016-03-17)
• DHANNU DABI v. GOVT. OF N.C.T. OF DELHI & ORS. — Delhi High Court (2015-06-30)
• OM PRAKASH @ RAJU v. STATE (GOVT OF NCT) OF DELHI — Delhi High Court (2014-07-17)
• INDER VEER v. BHARAT SANCHAR NIGAM LIMITED — Delhi High Court (2014-07-03)
• HARI OM GUPTA v. BHARAT SANCHAR NIGAM LIMITED & ORS. — Delhi High Court (2014-07-03)
• PRAVEEN KUMAR v. BHARAT SANCHAR NIGAM LIMITED — Delhi High Court (2014-07-03)
• ROOP RAM v. BHARAT SANCHAR NIGAM LIMITED — Delhi High Court (2014-07-03)
• KUMAR PAL v. BHARAT SANCHAR NIGAM LIMITED — Delhi High Court (2014-07-03)