LexP. JYOTHIMANI, P.P.S. JANARTHANA RAJA
23 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED | 4 |
| (unspecified) | 3 |
| PARTLY ALLOWED | 1 |
| DISPOSED OF | 1 |
Recent judgments
- M/S.TAMILNADU TRADERS v. JOINT COMMR (SMR) — Madras High Court (2011-12-16)
- THE STATE OF TN v. TVL DEVI SHREE ELECTRICALS — Madras High Court (2011-12-16)
- THE STATE OF TN v. TVL MURUGESAN LORRY — Madras High Court (2011-12-16)
- THE STATE OF TN v. TVL SEL-JEGA PRINTERS — Madras High Court (2011-12-15)
- THE STATE OF TAMILNADU REP v. TVL. ASHOK LEYLAND LTD — Madras High Court (2011-12-15)
- COMMISISONER OF INCOME TAX-1 v. M/S AKS ALLOYS P LTD — Madras High Court (2011-12-14)
- HINDUSTAN AERONAUTICS LTD., v. THE STATE OF TAMIL NADU REP.BY — Madras High Court (2011-12-13)
- THE DIRECTOR OF INCOME TAX v. JITO CHENNAI CHAPTER — Madras High Court (2011-12-13)
- THE BALAN FINE ARTS SIVAKASI v. JOINT COMMSNR III (SMR) — Madras High Court (2011-12-13)
- THE DIRECTOR OF INCOME TAX v. M/S.VALLAL M D SESHADRI — Madras High Court (2011-12-13)