LexP. JYOTHIMANI
975 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 975 |
Disposal nature
| DISPOSED OF | 381 |
| DISMISSED | 274 |
| ALLOWED | 217 |
| ORDERED | 35 |
| CLOSED | 15 |
| WITHDRAWN DISMISSED | 12 |
| ORDERED ACCORDINGLY | 10 |
| DISMISSED WITH COST | 9 |
Recent judgments
- S.MURUGAN v. THE ENQUIRY OFFICER/DEPUTY — Madras High Court (2012-10-10)
- M.JANSIRANI, v. THE STATE OF TAMIL NADU, — Madras High Court (2012-10-10)
- S.SARAVANAN v. STATE OF TAMILNADU — Madras High Court (2012-09-11)
- DR R RAMADURAI v. DR C VAMSADHARA MD PHD — Madras High Court (2012-01-10)
- C.DHANALAKSHMI v. THE CHAIRMAN — Madras High Court (2011-11-30)
- THE CHAIRMAN,GUINDY INDUSTRIAL v. GURUMURTHY ENGINEERING — Madras High Court (2011-11-02)
- C. DINESH v. THE TAMILNADU DR.M.G.R.MEDICAL — Madras High Court (2011-09-30)
- D.SENTHILNATHAN, v. THE CHAIRMAN, — Madras High Court (2011-09-30)
- P. NATARAJAN v. THE SECRETARY — Madras High Court (2011-09-30)
- M.THANIGAI ARASU v. THE DIRECTOR OF SCHOOL — Madras High Court (2011-09-30)