LexP. JYOTHIMANI, . ARUNA JAGADEESAN
60 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 60 |
Disposal nature
| DISMISSED | 26 |
| ALLOWED | 15 |
| CLOSED | 11 |
| DISPOSED OF | 7 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- S.MURUGAN v. THE SUPERINTENDENT OF POLCIE — Madras High Court (2011-07-07)
- RAMASAMY, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2011-07-07)
- I.IMMANUVEL DAVID RAJ, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-07-07)
- Y.VEDANAYAGAM v. THE PRINCIPAL CHIEF ENGINEER — Madras High Court (2011-07-07)
- ERANIEL SARVODYA SANGAM v. ASSISTANT COMMISSIONER OF — Madras High Court (2011-07-06)
- V.SUBRAMANIAN, v. THE PRINCIPAL DISTRICT JUDGE, — Madras High Court (2011-07-06)
- GOPALAKRISHNAN v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-06)
- V. LAKSHMANAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-07-06)
- K.P.MARIMUTHU v. COMMISSIONER OF POLICE — Madras High Court (2011-07-06)
- J.SASIKUMAR, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2011-07-06)