LexP. JYOTHIMANI
53 recorded High Court judgment(s) · 2007–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 53 |
Disposal nature
| DISMISSED | 25 |
| DISPOSED OF | 17 |
| ALLOWED | 8 |
| REMANDED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- V.MATHIYAS v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-25)
- P.K.SELVARANI v. THE DISTRICT COLLECTOR, — Madras High Court (2011-07-25)
- K.U.SUNDARABALAN v. DIRECTOR OF RURAL DEVELOPMENT — Madras High Court (2011-07-25)
- L.MEENA v. THE TAHSILDAR — Madras High Court (2011-07-25)
- S.PADMAVATHY @ RADHABAI v. THE EXECUTIVE OFFICER — Madras High Court (2011-07-25)
- JAIRAMS EDUCATIONAL TRUST v. THE REGIONAL DIRECTOR — Madras High Court (2011-07-25)
- G.SAMUVEL v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-25)
- V.OCHAPPATHEVAR v. THE SECRETARY — Madras High Court (2011-07-25)
- S. SUTHESAN, S/O.SHANMUGAM, v. THE AUTHORIZED OFFICER, — Madras High Court (2011-07-25)
- B.BHAGAWATHII v. THE AUTHORIZED OFFICER — Madras High Court (2011-07-25)