P.G.M.PATIL

1,191 recorded High Court judgment(s) · 2018–2020

Courts

Karnataka High Court

1191

ALLOWED	512
DISMISSED	361
Partly Allowed	195
DISPOSED	70
Dismissed for Non-Prosecution	19
ALLOWED AND REMANDED	14
IA/Memo/VK/OP in disposal	12
Converted	4

SRI. RAMANNA @ v. SMT SATHYAVATHI — Karnataka High Court (2020-02-14)
SMT. L. RAMYA v. SRI. R. SATISH — Karnataka High Court (2020-02-07)
S SRINIVAS S/O SATYAM v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-31)
MANJUNATH S/O VEERAPPA HUNAGUDI, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-01-31)
BASAVARAJ S/O SIDDALINAPPA SAYANNAVAR v. STATE OF KARNATAKA — Karnataka High Court (2020-01-31)
MANJUNATH S/O HANUMANTHAPPA H, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-01-31)
SMT. JYOTHI PRAKASH PAWASKAR v. DWARAKA SOUHARD CREDIT SAHAKARI LTD., — Karnataka High Court (2020-01-31)
LAXMAN S/O DUNDAPPA HALLUR v. STATE OF KARNATAKA — Karnataka High Court (2020-01-31)
ASHOKA S/O. SHANKAR RAV KOLEKAR, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-01-31)
NIYAZ B S/O JAMEEL AHAMED B. v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-31)