LexP.G. AJITHKUMAR
1,219 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1219 |
Disposal nature
| ALLOWED | 599 |
| DISMISSED | 166 |
| DISPOSED OF | 125 |
| ALLOWED IN PART | 105 |
| CLOSED | 87 |
| DISMISSED AS WITHDRAWN | 49 |
| DISMISSED AS NOT PRESSED | 25 |
| DISMISSED AS INFRUCTUOUS | 20 |
Recent judgments
- SANTHOSH ANTONY v. STATE OF KERALA — Kerala High Court (2025-04-11)
- SUNIL KUMAR , v. STATE OF KERALA, — Kerala High Court (2025-04-11)
- S. KRISHNAKUMARI, v. STATE OF KERALA — Kerala High Court (2025-04-11)
- V. JAYANANDAKUMAR v. 1. STATE OF KERALA — Kerala High Court (2025-04-11)
- KRISHNA CHANDRAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- C.K. PRASAD v. STATE OF KERALA — Kerala High Court (2025-04-10)
- STATE REPRESENTED BY CENTRAL BUREAU OF INVESTIGATION v. P.R.SANDHYA — Kerala High Court (2025-04-10)
- P.R. SANDHYA, v. THE CENTRAL BUREAU OF INVESTIGATION, — Kerala High Court (2025-04-10)
- HARIHARAN v. STATE OF KERALA — Kerala High Court (2025-04-09)
- A C JAILAVUDHEEN v. STATE OF KERALA — Kerala High Court (2025-04-07)