LexP.DURGA PRASAD
625 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 625 |
Disposal nature
| DISMISSED | 290 |
| ALLOWED NO COSTS | 177 |
| PARTLY ALLOWED NO COSTS | 40 |
| DISMISSED NO COSTS | 26 |
| DISPOSED OF NO COSTS | 15 |
| DISMISSED AS INFRUCTUOUS | 14 |
| DISMISSED FOR DEFAULT | 13 |
| WITHDRAWN | 13 |
Recent judgments
- B. Subash, v. The State of A.P., rep. by Public Prosecutor, — Telangana High Court (2013-02-08)
- Mothukuri Bapu, v. The State of Andhra Pradesh, rep.by its Public Prosecutor, — Telangana High Court (2013-01-24)
- Sadla Ramanaiah , v. The State of Andhra Pradesh, — Telangana High Court (2013-01-04)
- Utkoori Laxmaiah, v. The State of A.P., — Telangana High Court (2013-01-04)
- Lingya Naik, (A1) v. The State of A.P., — Telangana High Court (2013-01-04)
- Vaddi Ratnam, v. The State of A.P., — Telangana High Court (2013-01-04)
- Ramdas Jadav, v. The State of Andhra Pradesh, rep.by its Public Prosecutor, — Telangana High Court (2013-01-04)
- Kosaraju Venkateswara Rao v. Kosaraju Suryanarayana died per Lrs RRs 2 to 5 who are alrea — Telangana High Court (2012-12-21)
- Gopal Agarwal, v. M/s Ispat Industries Ltd., Regd.Office at Park Plaza, 71 — Telangana High Court (2012-12-21)
- Gopal Agarwal v. M/s Ispat Industries Limited, — Telangana High Court (2012-12-21)