LexP. DHANABAL
8,602 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8602 |
Disposal nature
| GRANTED | 4341 |
| ALLOWED | 1035 |
| DISMISSED | 975 |
| RELAXED | 591 |
| MODIFIED | 333 |
| WITHDRAWN DISMISSED | 321 |
| DISPOSED OF | 224 |
| TIME EXTENDED | 186 |
Recent judgments
- P.Meenatchi v. The State rep by its, The Inspector of Police, — Madras High Court (2026-05-14)
- Nagu alias Nagaraj v. The State Rep By, The Inspector of Police — Madras High Court (2026-05-14)
- Sujatha v. Home, Prohibition and Excise Department — Madras High Court (2026-05-14)
- M.Androse v. State of Tamilnadu, Rep. by Inspector of Police, — Madras High Court (2026-05-14)
- vinoth Alias osaimani v. State rep. by The Inspector of Police — Madras High Court (2026-05-14)
- Murali Kabirdass v. Nakshatra Manohar — Madras High Court (2026-05-14)
- S.Sanjay v. State Rep.by, The Inspector of Police, — Madras High Court (2026-05-14)
- K.Thangamani v. State rep. by, The Inspector of Police, — Madras High Court (2026-05-14)
- Manikandan v. State rep. by The Inspector of Police — Madras High Court (2026-05-14)
- Mari v. State rep.by, — Madras High Court (2026-05-14)