P.DHANABAL

72 recorded High Court judgment(s) · 2023–2023

Courts

Madras High Court

DISPOSED OF	20
DISMISSED	17
DISMISSED AS INFRUCTUOUS	15
WITHDRAWN DISMISSED	9
ALLOWED	4
SETTLED BEFORE THE LOK-ADALATS	2
CLOSED	2
DISMISSED AS ABATED	2

R.R.C PITCHAIMANI v. THE EXECUTIVE ENGINEER — Madras High Court (2023-08-17)
Mohamed Ali Jinna v. The Inspector of Police — Madras High Court (2023-08-11)
K.Chinnasamy v. The Superintendent of Police — Madras High Court (2023-07-13)
Shanmugathai v. The Inspector of Police — Madras High Court (2023-07-13)
C.KALADEVI v. STATE OF TAMIL NADU — Madras High Court (2023-07-13)
Anoop Pillai v. M. Preston — Madras High Court (2023-07-13)
Ganesan v. Shenbagavalli — Madras High Court (2023-07-13)
MARIYAM BATCHA, v. THE INSPECTOR OF POLICE — Madras High Court (2023-07-13)
KARUPASAMY, v. STATE,REP.BY — Madras High Court (2023-07-13)
THOMAS, S/O.MARIMUTHU @ v. ARUL GRACY @ KARTHIGA, — Madras High Court (2023-07-13)