LexP.DHANABAL
7,606 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 7606 |
Disposal nature
| DISPOSED OF | 1834 |
| GRANTED | 1650 |
| CLOSED | 1197 |
| ALLOWED | 942 |
| DISMISSED | 778 |
| WITHDRAWN DISMISSED | 297 |
| MODIFIED | 252 |
| RELAXED | 225 |
Recent judgments
- Sivaprasath v. The State of Tamilnadu — Madras High Court (2026-06-04)
- Karuppasamy v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Sattur — Madras High Court (2026-06-04)
- Dharamavel @ Tharmavel v. The State of Tamilnadu — Madras High Court (2026-06-04)
- Logesh v. The State of Tamilnadu — Madras High Court (2026-06-04)
- S.Pitchaikani v. The State of Tamilnadu — Madras High Court (2026-06-04)
- Vishnu Prakash v. State Of Tamilnadu Rep By Inspector Of Police, Nib - Cid — Madras High Court (2026-06-04)
- Yogeshwaran v. State Of Tamilnadu Rep By Inspector Of Police, Dindigul — Madras High Court (2026-06-04)
- Logesh v. State Of Tamilnadu Rep By Inspector Of Police, Thadicombu — Madras High Court (2026-06-04)
- Thanga Perumal @ Vowval v. The State of Tamilnadu — Madras High Court (2026-06-04)
- Mohamedmusharaf v. The State of Tamilnadu — Madras High Court (2026-06-04)