LexP. DEVADHAR, V.C. DAGA
6,093 recorded High Court judgment(s) · 2002–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 6093 |
Disposal nature
| DISPOSED OFF | 4736 |
| DISMISSED | 604 |
| ABSOLUTE | 148 |
| WITHDRAWN | 141 |
| Dismissed | 105 |
| DISPOSED AT ADMISSION STAGE | 90 |
| Rule Made Absolute | 89 |
| Disposed Off | 81 |
Recent judgments
- THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE, MUMBAI v. KOLSITE INDUSTRIES — Bombay High Court (2010-06-18)
- THE COMMISSIONER OF INCOME TXA -4 MUMBAI v. SURUPAM INFIN SERVICES PVT. LTD — Bombay High Court (2010-02-02)
- THE COMMISSIONER OF INCOME-TAX-7, MUMBAI. v. M/S.REPRO INDIA LTD.,MUMBAI. — Bombay High Court (2010-02-02)
- THE COMMISSIONER OF INCOME TAX - 5 MUMBAI v. ALKA DIAMOND INDUSTRIES LTD. — Bombay High Court (2009-12-19)
- THE COMMISSIONER OF INCOME TAX -2 MUMBAI v. TRAVOTEL INDIA LTD — Bombay High Court (2009-12-19)
- SHRI JAGDISH CHANDRA GUPTA v. UNION OF INDIA AND ORS — Bombay High Court (2009-12-19)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. ANTIQUE STOCK BROKING LTD — Bombay High Court (2009-12-19)
- BRIGHT GLOBAL PAPER PVT. LTD. v. STATE OF MAHARASHTRA and 2 ORS. — Bombay High Court (2009-12-19)
- THE COMMISSIONER OF INCOME TAX -7 MUMBAI v. SHIRISH B MODY INVESTMENTS PVT. LTD. — Bombay High Court (2009-12-19)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. DAMOAR THREADS LTD — Bombay High Court (2009-12-19)