LexP. DEVADHAR, . S. RADHAKRISHNAN
1,944 recorded High Court judgment(s) · 2003–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1944 |
Disposal nature
| DISPOSED OFF | 1499 |
| DISPOSED AT ADMISSION STAGE | 164 |
| Rule Made Absolute | 83 |
| Disposed Off | 53 |
| Allowed To be withdrawn | 45 |
| Dismissed | 42 |
| WITHDRAWN | 12 |
| ABSOLUTE | 10 |
Recent judgments
- the commissioner of income-tax-central iv,mum v. m/s ennembee securities pvt ltd — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME TAX - 4, MUMBAI v. SURESH K. JAJOO — Bombay High Court (2008-08-08)
- the commissisoner of income-tax-4,mum v. m/s nehraj stock brokers pvt ltd — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME TAX -21,MUMBAI v. MRS. PURNIMA B. PILINJA — Bombay High Court (2008-08-08)
- thecommissioner of income-tax-4,mum v. m/s prs shares and financ p.ltd — Bombay High Court (2008-08-08)
- the commissioner of income-tax-4,mum v. shri rajendraprasad jhunjhuwala — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME-TAX-12,MUM v. SHRI MOHIT AGARWAL — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME TAX - 4, MUMBAI v. M/S BAJAJ SHARES AND STOCK BROKING PRIVATE LIMITED — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME TAX - 4, MUMBAI v. M/S SODHANI SECURITIES LIMITED — Bombay High Court (2008-08-08)
- THE COMMISSIONER OF INCOME TAX - 4, MUMBAI v. M/S MARSHALL EQUITIES PVT. LTD. — Bombay High Court (2008-08-08)