P. DEVADHAR, M.S. SANKLECHA
1,219 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1219 |
Disposal nature
| DISPOSED OFF | 974 |
| ABSOLUTE | 85 |
| Disposed Off | 44 |
| (unspecified) | 31 |
| WITHDRAWN | 29 |
| DISMISSED | 20 |
| Dismissed | 11 |
| DISPOSED AT ADMISSION STAGE | 10 |
Recent judgments
- COMMISSIONER OF INCOME TAX - CENTRAL - II, v. SHRI PREM KUMAR KHURANA — Bombay High Court (2013-04-05)
- COMMISSIONER OF INCOME TAX - CENTRAL - II, v. SHRI PREM KUMAR KHURANA — Bombay High Court (2013-04-05)
- THE DIRECTOR OF INCOME TAX ( INTERNATIONAL )-II v. SHRI JAYESH SETH — Bombay High Court (2013-04-05)
- COMMISSIONER OF INCOME TAX - CENTRAL - II, v. SHRI PREM KUMAR KHURANA — Bombay High Court (2013-04-04)
- COMMISSIONER OF INCOME TAX - CENTRAL - II, v. SHRI PREM KUMAR KHURANA — Bombay High Court (2013-04-04)
- THE COMMISSIONER OF INCOME TAX - III PUNE v. KRUTI CONSTRUCTIONS — Bombay High Court (2013-04-03)
- THE COMMISSIONER OF INCOME TAX CENTRAL-II v. M/S. UNIQUE ESTATE DEVELOPMENT CO. LTD. — Bombay High Court (2013-04-03)
- COMMISSIONER OF INCOME TAX, CENTRAL III v. M/S INDOCO REMEDIES LTD. — Bombay High Court (2013-04-03)
- THE COMMISSIONER OF INCOME TAX -II v. SHRI JAYKUMAR UTTAMCHAND POKARNA — Bombay High Court (2013-04-03)
- THE COMMISSIONER OF INCOME TAX - V v. MAHARASHTRA SCOOTERS LTD — Bombay High Court (2013-04-03)
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