P. DEVADHAR

491 recorded High Court judgment(s) · 2004–2012

Courts

Bombay High Court

491

Disposed Off	128
DISPOSED OFF	95
Dismissed	77
Allowed To be withdrawn	70
Allowed	31
Rule Made Absolute	29
Dissmiss For Default/Non-Prosecution	13
Dismissed for non-complying conditional Order	11

UPA-ABHIYANTA YANTRIKI and ANR P.B.SENT TO W.P.BR v. ARUN SHAMRAO KASAR ON 8/7/97 FOR (.) AVSARKAR — Bombay High Court (2011-09-23)
SMT. ROZIN ANTON VEG (SINCE DECD. THRO. HER L. H. ) SMT. ELVIN OSWALD VEGAS AND ORS. v. AUGASTIN LORENS MARTIS (SINCE DECD. THRO. HIS L. H. )SMT. MONICA AUGASTIN MARTIS AND ORS — Bombay High Court (2011-06-10)
SHAHABUDDIN AKABAR MULLA v. KRISHNA BAPU PHONDE — Bombay High Court (2011-06-09)
SHAHABUDDIN AKABAR MULLA v. KRISHNA BAPU PHONDE — Bombay High Court (2011-06-09)
TATA MOTORS LTD. v. MANISHA W/O. PATHANKAR and ANR. — Bombay High Court (2012-07-27)
SHRI ZAMEER HUSSAIN KAZI v. SYNDICATE BANK — Bombay High Court (2012-07-27)
GLADYS V.MURZELLO v. BENDICT J.PEREIRA and ANR. — Bombay High Court (2012-07-27)
UPA-ABHIYANTA YANTRIKI and ANR P.B.SENT TO W.P.BR v. ARUN SHAMRAO KASAR ON 8/7/97 FOR (.) AVSARKAR — Bombay High Court (2011-09-23)
UPA-ABHIYANTA YANTRIKI and ANR P.B.SENT TO W.P.BR v. ARUN SHAMRAO KASAR ON 8/7/97 FOR (.) AVSARKAR — Bombay High Court (2011-09-23)
UPA-ABHIYANTA YANTRIKI and ANR P.B.SENT TO W.P.BR v. ARUN SHAMRAO KASAR ON 8/7/97 FOR (.) AVSARKAR — Bombay High Court (2011-09-23)