LexP. DEVADHAR, . D.Y. CHANDRACHUD
971 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 971 |
Disposal nature
| DISPOSED OFF | 469 |
| DISMISSED | 316 |
| ABSOLUTE | 159 |
| WITHDRAWN | 27 |
Recent judgments
- SHREEDUT EXPORTS v. THE COMMISSIONER OF INCOME TAX - 25 AND ANR. — Bombay High Court (2013-02-28)
- RAVI SANGHAI v. COMMISSIONER OF INCOME TAX -14 — Bombay High Court (2013-02-28)
- THE COMMISSIONER OF INCOME TAX, CENTRAL - IIII, MUMBAI. v. M/S. NITCO TILES LTD., MUMBAI. — Bombay High Court (2013-02-28)
- M/S. SHREEDUT EXPORTS, v. COMMISSIONER OF INCOME TAX-14. — Bombay High Court (2013-02-28)
- THE COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI v. NITCO TILES LTD — Bombay High Court (2013-02-28)
- SHRI RAVI SANGHAI, C/O/SHAMKARLAL JAIN AND ASSOCIATES. v. COMMISSIONER OF INCOME TAX-14. — Bombay High Court (2013-02-28)
- NEHA TRADING CO. v. COMMISSIONER OF INCOME TAX-14, — Bombay High Court (2013-02-28)
- SHREEDUT EXPORTS v. THE COMMISSIONER OF INCOME TAX - 25 AND ANR. — Bombay High Court (2013-02-28)
- THE COMMISSIONER OF INCOME TAX, CENTRAL IV v. M/S NITCO TILES LTD. — Bombay High Court (2013-02-28)
- NEHA TRADING CO v. COMMISSIONER OF INCOME TAX -14 — Bombay High Court (2013-02-28)