LexP. DEVADASS, SATISH K. AGNIHOTRI
411 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 411 |
Disposal nature
| DISPOSED OF | 243 |
| DISMISSED | 88 |
| WITHDRAWN DISMISSED | 39 |
| CLOSED | 13 |
| ALLOWED | 9 |
| DISMISSED FOR NON-PROSECUTION | 9 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS WITHDRAWAL | 4 |
Recent judgments
- SYED MASOOD AHAMED SAHEB v. S JAGADEESAN — Madras High Court (2016-04-26)
- M.Alphonse Packiaraj, v. M/s.L&T Housing Finance Ltd, — Madras High Court (2016-04-26)
- P.KRISHNAMOORTHY v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-04-26)
- P.JAYARAMAN v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2016-04-26)
- M/s.L&T Housing Finance Ltd v. M.Alphonse Packiaraj — Madras High Court (2016-04-26)
- CANARA BANK v. BANKING OMBUDSMAN, — Madras High Court (2016-02-02)
- S.R.DEEPAK v. THE TAMILNADU — Madras High Court (2016-02-02)
- Dr. Zubaida Begaum, v. Indian Bank, — Madras High Court (2016-02-02)
- A.L.SHAH v. THE AUTHORISED OFFICER — Madras High Court (2016-02-02)
- M.D.THIRUKKUMARAN v. DR.N.RAJASEKAR — Madras High Court (2016-02-02)