LexP. DEVADASS, NOOTY.RAMAMOHANA RAO
23 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISMISSED | 14 |
| DISPOSED OF | 3 |
| ALLOWED | 2 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DELAY CONDONED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME v. (M/S.ALLIANCE RETREAT P LTD — Madras High Court (2017-04-21)
- M/S.K.H.SHOES LTD., v. THE ASSISTANT COMMISSIONER — Madras High Court (2017-04-21)
- KONGUNADU ARTS & SCIENCE v. THE INCOME TAX OFFICER — Madras High Court (2016-10-04)
- THE COMMISSINER OF INCOME v. M/S PROTECTRON — Madras High Court (2016-10-04)
- THE STATE OF TAMIL NADU v. IVRCL INFRASTRUCTURE AND — Madras High Court (2016-09-28)
- PRINCIPAL COMMISSIONER OF v. M/S.INDO SHELL CAST PVT.LTD — Madras High Court (2016-09-27)
- PRINCIPAL COMMISSIONER OF v. M/S.LAKSHMINARAYAN — Madras High Court (2016-09-27)
- PRINCIPAL COMMISSIONER OF v. M/S.GRT HOTELS & RESORTS — Madras High Court (2016-09-27)
- COMMR. OF INCOME TAX, v. M/S.THREE BAGS INDIA P LTD., — Madras High Court (2016-09-27)
- THE STATE OF TAMIL NADU v. TVL.JANATICS INDIA PVT LTD — Madras High Court (2016-09-26)