LexP. DEVADASS
2,284 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2284 |
Disposal nature
| DISPOSED OF | 799 |
| ORDERED | 342 |
| ALLOWED | 317 |
| DISMISSED | 215 |
| WITHDRAWN DISMISSED | 157 |
| CLOSED | 102 |
| GRANTED | 100 |
| BAIL GRANTED | 54 |
Recent judgments
- V.ELANGO v. NARAYANAN — Madras High Court (2018-09-24)
- SAM JAPAKUMAR, AGED 27 YRS v. STATE REP.BY — Madras High Court (2017-04-26)
- A.SAVITHA UJWALA v. M.R.VENKATAGIRI — Madras High Court (2017-04-25)
- MARIAPPAN v. KANJA — Madras High Court (2017-04-21)
- VANJIAMMAL[DIED] JAYA v. VIDYA — Madras High Court (2017-04-21)
- G.VENKATACHALAM v. A.P.KUPPURAJ — Madras High Court (2017-04-21)
- T.VARADHARJAN v. SHREE MAYAVAR PERUMAL THIRU — Madras High Court (2017-04-21)
- DEEPA W/O BALAJI v. BALANI S/O KANNAN — Madras High Court (2017-04-13)
- SEKAR v. VILASAPTHY — Madras High Court (2017-04-13)
- NAGAMUTHU v. BALASUBRAMANIAN — Madras High Court (2017-04-12)