LexP.DAS,. S.K.MISHRA
105 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 105 |
Disposal nature
| Disposed Off | 50 |
| Dismissed | 34 |
| Withdrawn | 12 |
| Allowed | 6 |
| Converted | 2 |
| Rejected | 1 |
Recent judgments
- PRASANNA KU.SAHOO v. BANDITA SAHOO — Orissa High Court (2019-05-17)
- SUKADEV NAYAK v. STATE OF ODISHA — Orissa High Court (2019-04-15)
- UNION OF INDIA v. BIKRAM PR.PATTNAIK — Orissa High Court (2019-04-15)
- SAMBIT SENAPATI v. ANITA CHOUDHURY — Orissa High Court (2019-03-25)
- PARBATI PATTAYAT v. COLLECTOR,BALASORE — Orissa High Court (2019-03-14)
- CHAIRMAN,OJEE-2010 v. CHANDRASEKHAR KUMAR — Orissa High Court (2019-03-14)
- DY.DIR,TEXTILES v. STATE — Orissa High Court (2019-03-14)
- DY.DIR,TEXTILES v. STATE — Orissa High Court (2019-03-14)
- DY.DIR,TAEXTILE v. STATE — Orissa High Court (2019-03-14)
- DY.DIR,TEXTILE v. STATE — Orissa High Court (2019-03-14)