LexP.DAS
11,836 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 11836 |
Disposal nature
| Allowed | 5535 |
| Disposed Off | 4673 |
| Withdrawn | 750 |
| Rejected | 664 |
| Not Pressed | 91 |
| Dismissed | 76 |
| Infructuous | 21 |
| Dismissed For Default/Non-Prosecution | 18 |
Recent judgments
- BASUDEV BEHERA v. STATE OF ODISHA — Orissa High Court (2019-05-13)
- JHATESWAR NAIK@GETHAL v. STATE OF ODISHA — Orissa High Court (2019-05-13)
- BASUDEV BEHERA v. STATE OF ODISHA — Orissa High Court (2019-05-13)
- BASUDEV BEHERA v. STATE OF ODISHA — Orissa High Court (2019-05-13)
- SANTOSH KUMAR JENA v. STATE OF ODISHA — Orissa High Court (2019-05-13)
- TULU@GAUTAM KESHARI SAMANTARAY v. STATE OF ODISHA — Orissa High Court (2019-04-25)
- ANUKUL MAITI v. REPUBLIC OF INDIACBI — Orissa High Court (2019-04-25)
- PRATAP THATOI v. STATE OF ORISSA — Orissa High Court (2019-04-25)
- ALEKH CHANDRA KHATEI v. STATE OF ODISHA — Orissa High Court (2019-04-24)
- GANGA MADKAMI v. STATE OF ODISHA — Orissa High Court (2019-04-22)