P.DAS,. C.R.DASH

31 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• JATU ORAM v. STATE OF ORISSA — Orissa High Court (2018-08-13)
• SARBESWAR BEHERA v. DISTRICT JUDGE,JAJPUR — Orissa High Court (2018-08-13)
• KASINATH ROUT v. STATE OF ODISHA — Orissa High Court (2018-08-13)
• GOKULANANDA MOHANTY v. REVENUE DIVISIONAL COMMISSIONER CENTRAL CTC. — Orissa High Court (2018-08-13)
• ARUN ORAM v. STATE OF ORISSA — Orissa High Court (2018-08-13)
• SARBA BHOUTIK ANATHA SISHU ASHRAM v. STATE OF ODISHA — Orissa High Court (2018-08-13)
• RAMA SUNDARI PANDA v. ARATI AHUJA — Orissa High Court (2018-08-07)
• NEZONE TUBES LTD. v. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION — Orissa High Court (2018-08-07)
• ASHOK KU AGARWAL v. DEBENDRA PR.MOHAPATRA — Orissa High Court (2018-08-07)
• JAGANNATH ORAM v. STATE OF ORISSA — Orissa High Court (2018-08-07)