LexP.D.RAJAN, V.K.MOHANAN
161 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 161 |
Disposal nature
| DISPOSED OF | 50 |
| DISMISSED | 32 |
| CLOSED | 29 |
| DISMISSED AS NOT PRESSED | 21 |
| ALLOWED | 8 |
| DISMISSED FOR DEFAULT | 8 |
| DISMISSED AS WITHDRAWN | 4 |
| SETTLED | 4 |
Recent judgments
- SANTHINI v. SATHEESAN — Kerala High Court (2015-03-11)
- LISIAMMA VARGHESE v. JIGI JOSEPH — Kerala High Court (2015-03-11)
- C.K.SIVAKUMAR v. V.KAUSALYA — Kerala High Court (2015-03-11)
- FAREEN AZEEZ REP.BY WAHEEDA AZEEZ v. LADIN MUNEER AHMED — Kerala High Court (2015-03-11)
- REMANY KUMARI & OTHERS v. P.MADHUSOODHANAN PILLAI — Kerala High Court (2015-03-11)
- K.V.RETHEEBAI v. ALANGADAN PARERI A.P.SOMASUNDARAN — Kerala High Court (2015-03-11)
- SAJIMON v. MINI DANIEL — Kerala High Court (2015-03-11)
- JAMEELA v. IRSHAD ALI — Kerala High Court (2015-03-11)
- MANICKAN v. YASODHA — Kerala High Court (2015-03-11)
- K.A VINOJ v. SABEENA VINOJ — Kerala High Court (2015-03-11)