P.D.RAJAN, T.V.ANILKUMAR

27 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• REMA DIVAKARAN v. RAJAKUMARI — Kerala High Court (2019-04-11)
• VELLIL VEETTIL ABDULLA MASTER, v. THE KERALA STATE WAQF BOARD, — Kerala High Court (2019-04-05)
• MUHAMMAD NIYAZ.K.V v. KOROTH IRAYINDAVIDA SAJID. — Kerala High Court (2019-04-01)
• GIREESH LAL v. RAVIKUMAR.S — Kerala High Court (2019-04-01)
• C.A.JAYARAJ v. C.A.GEETHA — Kerala High Court (2019-04-01)
• JOLLY SAJEEV, v. KOMACHADATH YUSEPH, — Kerala High Court (2019-03-25)
• J.M.SAGEER, v. THE KERALA STATE WAQF BOARD, — Kerala High Court (2019-03-25)
• NARESH KUMAR AGARWAL, v. M/S. MOULSHREE SINGHAL, — Kerala High Court (2019-03-25)
• ARUNKUMAR v. SMT.ASWATHY, — Kerala High Court (2019-03-25)
• RAGHUTHAMAN v. P.P.MUHAMMADALI — Kerala High Court (2019-03-25)